Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 782] [Entire Act] State of Jharkhand - Subsection Section 782(i) in Bihar Education Code, 1961 (i)Co-ordination, expansion and development of the activities of the various institutions in the State devoted to Dance, Drama, Music, Stage arts, fine arts, films and museomology and giving them such advice and guidance as may be necessary.