Rajasthan High Court - Jaipur
State Of Rajasthan vs Ramesh Chand Joshi S/O. Shri Jagan Lal ... on 13 September, 2021
Bench: Sabina, Chandra Kumar Songara
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 341/2020
In
S.B. Civil Review Petition No. 142/2019
State Of Rajasthan & Ors.
----Appellants
Versus
Ramesh Chand Joshi S/o. Shri Jagan Lal Joshi
----Respondent
Connected With D.B. Special Appeal Writ No. 489/2020 State Of Rajasthan
----Appellant Versus Jagdish Prasad Sharma S/o. Late Shri Jeevan Ram Sharma
----Respondent D.B. Special Appeal Writ No. 497/2020 State Of Rajasthan
----Appellant Versus Parmeshwar Lal Swami S/o. Shri Mohan Lal Swami
----Respondent D.B. Special Appeal Writ No. 498/2020 State Of Rajasthan
----Appellant Versus Praveen Kumar Singhal S/o Shri Girraj Prasad Singhal
----Respondent D.B. Special Appeal Writ No. 503/2020 The State Of Rajasthan
----Appellant Versus Mahesh Chand Singhal S/o Shri Om Prakash Singhal
----Respondent D.B. Special Appeal Writ No. 550/2020 State Of Rajasthan
----Appellant Versus Chandra Narayan Saxena S/o. Late Prem Narayan Saxena (Downloaded on 17/09/2021 at 09:25:00 PM) (2 of 3) [SAW-341/2020]
----Respondent D.B. Special Appeal Writ No. 559/2020 State Of Rajasthan
----Appellant Versus Devendra Prasad Sharma S/o Shri Hanuman Prasad Sharma
----Respondent D.B. Special Appeal Writ No. 572/2020 State Of Rajasthan
----Appellant Versus Hari Singh S/o. Shri Raghuveer Singh
----Respondent D.B. Special Appeal Writ No. 601/2020 The State Of Rajasthan
----Appellant Versus Usman Ali S/o. Shri Sabbir Ali
----Respondent D.B. Special Appeal Writ No. 605/2020 State Of Rajasthan
----Appellant Versus Vijay Gupta S/o Shri Gyan Prakash Gupta
----Respondent D.B. Special Appeal Writ No. 727/2020 The State Of Rajasthan
----Appellant Versus Mahesh Kumar Pareek S/o. Shri Mohan Lal Pareek
----Respondent For Appellant(s) : Mr. M.S. Singhvi, Advocate General with Mr. Darsh Pareek, Advocate For Respondent(s) : Mr. R.D. Meena, Advocate Mr. Rahul Sharma, Advocate on behalf of Mr. Rajneesh Gupta, Advocate Mr. Tanver Ahamad, Advocate through video conferencing HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA (Downloaded on 17/09/2021 at 09:25:00 PM) (3 of 3) [SAW-341/2020] Order 13/09/2021 Mr. R.D. Meena learned counsel for the respondents submits that he will file the reply in the office today.
List again on 09.12.2021.
Operation of the impugned order shall remain stayed.
(CHANDRA KUMAR SONGARA),J (SABINA),J Mohita /31-41 (Downloaded on 17/09/2021 at 09:25:00 PM) Powered by TCPDF (www.tcpdf.org)