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State of Jammu-Kashmir - Section

Section 16 in Jammu and Kashmir Reservation Act, 2004

16. Issuance of Certificate.

- The Competent Authority shall, within fifteen days from the date of the receipt of the application and for reasons to be recorded in writing either accept the application or reject it. On acceptance of the application, the authority shall immediately issue the requisite certificate to the applicant in the prescribed form.