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[Cites 2, Cited by 36]

Income Tax Appellate Tribunal - Gauhati

Assistant Commissioner Of Income Tax, ... vs Shri Jay Kumar Newatia, Dibrugarh on 16 August, 2018

           IN THE INCOME TAX APPELLATE TRIBUNAL GUWAHATI BENCH: GUWAHATI
                          [Before Shri P.M.Jagtap, AM & Shri A. T. Varkey, JM]
Sl.   ITA No. & A.Y.  Revenue/Rep. by                   Vs Assessee/PAN/Rep. by (As per power
No.                                                         filed)
             (1)                      (2)               (3)
                                                                                 (4)
1.    203/Gau/2017    A.C.I.T.Circle-1, C.R.Building,       Shree Jay Kumar Newatia, Newatia
       AY. 2012-13    Dibrugarh-786 003                     Bhawan, Jyoti Nagar, Dibrugarh-786001.
                      Rep. by Shri. Sandeep                 PAN: ADAPN 9070C, Rep. by
                      Sengupta, JCIT                        Smt.Parnashree Banarjee, Advocate
2.    205/Gau /2017   ACIT, Cir-1, Room No.613, 6th         Shri Sanwarmal Agarwal, Sohel Niwas
      AY. 2004-05     Floor, Aayakar Bhawan,                (3rd Floor), Chatribari Road, Guwahati-
                      G.S.Road, Guwahati-781005,            781001
                      Rep. by Shri. Sandeep Sengupta,        PAN:ABVPA6563A, Rep. by Shri
                      JCIT                                  Somnath Ghosh, Advocate
3.    211/Gau/2017    I.T.O., Ward-1, Tezpur, Aayakar       M/s. M.T.M.Wines & Bottlers (P) Ltd.,
      AY. 2013-14     Bhawan, Ex-Police Line,               Tipi Industrial Estate, P.O.Bhalukpong
                      Tezpur, Sonitpur, Assam-784001        (A.P.)-790114
                      Rep. by Shri. Sandeep                  PAN: AADCM 7194 F, Rep. by Shri
                      Sengupta, JCIT                        Sanjay Mody, FCA
4.    C.O.01/Kol/2018 M/s. M.T.M.Wines & Bottlers           I.T.O., Ward-1, Tezpur, Aayakar Bhawan,
      AY. 2013-14     (P) Ltd., Tipi Industrial Estate,     Ex-Police Line, Tezpur, Sonitpur, Assam-
                      P.O.Bhalukpong (A.P.)-790114          784001
                       PAN: AADCM 7194 F, Rep. by           Rep. by Shri. Sandeep Sengupta, JCIT
                      Shri Sanjay Mody, FCA
5.    214/Gau/2017    DCIT, Circle-2, ' Aayakar             Shri Jitendra Newatia, Prathna, Near
      AY. 2011-12     Bhawan' , 5th Floor, Christian        Jesuit House, Pani Tank, Jahaj Ghat,
                      Basti, Guwahati-781 005.              Uzanbazar, Guwahati-781 001.
                      Rep. by Shri Sandeep                  PAN:AAWPN 1133H, Rep. by None
                      Sengupta, JCIT
6.    246/Gau/2017    I.T.O., Ward-2, Dimapur               Smt. Sandhya Sethi, Kalibari Road,
      AY.2014-15      Rep. by Shri Sandeep                  Dimapur, Nagaland-797112.
                      Sengupta, JCIT                        PAN:AAVPJ 1807 H Rep. by Shri
                                                            Manish Kumar Jain, AR
7.    245/Gau/2017    ITO, Ward-2, Dimapur.                 Mr. Vishal Kumar Sethi, Kalibari Road,
      AY. 2014-15     Rep. by Sh. Sandeep Sengupta,         Dimapur, Nagaland-797112.
                      JCIT                                  PAN:AJUPS 4092 F,Rep. by Shri Manish
                                                            Kumar Jain, AR
8.    244/Gau/2017    ITO, Ward-2, Dimapur                  Mr.Vikash Kumar Sethi, Kalibari Road,
      AY. 2014-15     Rep. by Shri Sandeep                  Dimapur, Nagaland-797112.
                      Sengupta, JCIT                        PAN:AKOPS 5727J Rep. by Shri Manish
                                                            Kumar Jain, AR
9.    247/Gau/2017    ITO, Ward-1, Dimapur                  Shri Pawan Kumar Sethi, Kalibari Road,
      AY. 2014-15     Rep. by Shri. Sandeep                 Dimapur, Nagaland-797112.
                      Sengupta, JCIT                        PAN:AKYPS 8053P Rep. by Shri Manish
                                                            Kumar Jain, AR
10.   248/Gau/2017    ITO, Ward-1, Dimapur                  Smt. Anita Sethi, Kalibari Road,
      AY. 2014-15     Rep. by Shri Sandeep                  Dimapur, Nagaland-797112.
                      Sengupta, JCIT                        PAN:ACWPJ1699Q Rep. by Shri Manish
                                                            Kumar Jain, AR
                                                     th
11.   28/Gau/2018     DCIT, Circle-3, Guwahati, 7           Md. Abdul Mutalib, Flat No.A3/002,
      AY. 2009-10     Floor, Aayakar Bhawan,                Games Village, Borsojai, Guwahati-781
                      G.S.Road, Guwahati-781005.            005. PAN:AMEPM0544M Rep. by None
                      Rep. by Shri. Sandeep
                      Sengupta, JCIT
12.   24/Gau/2018     ITO, Ward-1, Aayakar                  M/s Amrit Placement Services Pvt. Ltd.,
      AY. 2013-14     Bhawan, Shillong                      C/o R.L.Electricals, Bara Bazar, Shillong,
                      Rep. by Shri. Sandeep                 793002. PAN: AAKCA5953B Rep. by
                                                      2

                         Sengupta, JCIT                   None
13.   25/Gau/2018        ITO, Ward-1, Aayakar             M/s Amrit Placement Services Pvt. Ltd.,
                         Bhawan, Shillong                 C/o R.L.Electricals, Bara Bazar, Shillong,
                         Rep. by Shri.                    793002. PAN: AAKCA5953B Rep. by
                         SandeepSengupta, JCIT            None
14.   59/Gau/2018        ACIT, Circle-Tinsukia,           M/s East India Construction Company,
      AY. 2003-04        Aayakar Bhawan, Bordoloi         Chirwapatty, Tinsukia,
                         Nagar, Tinsukia-786125.Rep.      PAN:AABFF5914E Rep. by Shri Sanjay
                         by Shri. SandeepSengupta,        Mody, FCA
                         JCIT
15.   57/Gau/2018        DCIT, Circle-Tezpur, Aayakar     Shri Bimal Kumar Lahoti, Prop.M/s
      AY.2013-14         Bhawan, Ex-Police Line,          Promod Store, Ground Floor, PNGB
                         Tezpur-784001. Rep.by Shri.      Road, Dhekiajuli, Sonitpur-784110
                         Sandeep Sengupta, JCIT           PAN:ABTPL5340E Rep. by None
16.   C.O.No.03/Gau/20   Shri Bimal Kumar Lahoti,         DCIT, Circle-Tezpur, Aayakar Bhawan,
      18                 Prop.M/s Promod Store,           Ex-Police Line, Tezpur-784001. Rep.by
      in ITA             Ground Floor, PNGB Road,         Shri. Sandeep Sengupta, JCIT
      No.57/Gau/2018     Dhekiajuli, Sonitpur-784110
      AY.2013-14         PAN:ABTPL5340E Rep. by
                         None
17.   83/Gau/2018        ITO, Ward-1, Aayakar             Illias Ansari, C/o Dilbahar & Brothers,
      AY.2011-12         Bhawan, Bordoloi Nagar,          Daily Bazar, Tinsukia-786125, Assam.
                         Tinsukia-786125. Rep. by Shri.   PAN:AFWPA4541H Rep. by None
                         Sandeep Sengupta, JCIT
18.   66/Gau/2018        ACIT, Circle-Tinsukia,           M/s. JSVM Plywood Industries Ltd.,
      AY. 1995-96        Aayakar Bhawan, Bordoloi         (Formerly : Arunachal Saw & Venner
                         Nagar, Tinsukia-786125.          Mills Pvt. Ltd., 17th Mile, Stilwell Road,
                         Rep. by Shri. Sandeep            P.O.Jairampur, Dist. Changlang,
                         Sengupta, JCIT                   Arunachal Pradesh. PIN:792121
                                                          PAN : 10-007-CT-7660 Rep. by None
19.   163/Gau/2018       DCIT,Circle-4, Aayakar           Shri Sovinder Singh Sethi, GMC House,
      AY. 2009-10        Bhawan, 5th Floor,               No.16, Nabin Nagar, Bye Lane-3, Santi
                         Christanbasti, G.S.Road,         Path, Zoo Tiniali, Guwahati-781024.
                         Guwahati-781005 Rep. by          PAN:ASPPS9158Q Rep. by None
                         Shri. Sandeep Sengupta, JCIT
20.   166/Gau/2018       DCIT,Circle-4, Aayakar           Shri Sovinder Singh Sethi, GMC House,
      AY. 2012-13        Bhawan, 5th Floor,               No.16, Nabin Nagar, Bye Lane-3, Santi
                         Christanbasti, G.S.Road,         Path, Zoo Tiniali, Guwahati-781024.
                         Guwahati-781005 Rep. by          PAN:ASPPS9158Q Rep. by None
                         Shri. Sandeep Sengupta, JCIT
21.   168/Gau/2018       DCIT, Circle-4, Aayakar          M/s. Pawan Communications Pvt. Ltd.,
      AY.2011-12         Bhawan, 5th Floor, Christan      F.A.Road, A.C.Dutta Lane, Kumarpara,
                         Basti , G.S.Road, Guwahati-      Guwahati-781001 PAN :AAECP9270C
                         781005. Rep. by Shri. Sandeep    Rep. by Shri Uttam Kumar Borthakur,
                         Sengupta, JCIT                   Advocate
22.   C.O.06/Gau/2018    M/s. Pawan Communications        DCIT, Circle-4, Aayakar Bhawan, 5th
      In                 Pvt. Ltd., F.A.Road, A.C.Dutta   Floor, Christan Basti , G.S.Road,
      ITA.168/Gau/2018   Lane, Kumarpara, Guwahati-       Guwahati-781005. Rep. by Shri. Sandeep
      AY.2011-12         781001 PAN:AAECP9270C            Sengupta, JCIT
                         Rep. by Shri Uttam Kumar
                         Borthakur, Advocate



2
                                                      3


23.   177/Gau/2018       ACIT, Circle-3 Guwahati,         Shri Niraj Sharma, C/o Lichi Legi, A-
      AY.2007-08         Room No.714, 7th Floor,          Sector, Naharlagun, Dist.: Papumpare,
                         Aayakar Bhawan, G.S.Road,        Arunachal Pradesh-791123,
                         Guwahati-781005. Rep.by Shri.    PAN:ATPUS7636K Rep.by None
                         Sandeep Sengupta, JCIT
24.   70/Gau/2017        DCIT, Circle-3, Guwahati,        Shri Ratan Sharma, 6th Floor, Fatasil
      AY.2007-08         Room No.714, 7th Floor,          Ambari, Guwahati-9
                         Aayakar Bhawan, G.S.Road,        PAN :AOMPS7321A Rep. by Shri
                         Guwahati-781005. Rep.by          Ramesh Goenka, Sr.Advocate & Shri
                         Shri. Sandeep Sengupta, JCIT     Amit Goenka, Advocate
25.   75/Gau/2017        DCIT, Circle-3, Guwahati,        M/s SMS Smelters Limited, NH-52A,
      A.Y.2009-10        Room No.714, 7th Floor,          Lekhi Village, Naharlagun, Arunachal
                         Aayakar Bhawan, G.S.Road,        Pradesh-791 110. PAN:AABCN7147D
                         Guwahati-781005. Rep.by          Rep. by Shri Ramesh Goenka,
                         Shri. Sandeep Sengupta, JCIT     Sr.Advocate & Shri Amit Goenka,
                                                          Advocate
26.   110/Gau/2017       DCIT, Circle-Bongaigaon, Das     M/s North East Gases Pvt. Ltd.,
      AY.2009-10         Complex, Boro Bazar,             Dhaligaon, Chirang, Assam-783385
                         Bongaigon-783380, Assam          PAN: AABCN1728Q Rep. by Shri
                         Rep. by Shri. Sandeep            Ramesh Goenka, Sr.Advocate & Shri
                         Sengupta, JCIT                   Amit Goenka, Advocate
27.   174/Gau/2018       ACIT, Circle-3, Guwahati,        M/s. United Brothers Distilleries Private
      A.Y.2008-09        Room No.714, 7th Floor,          Limited, Legi Complex, Naharlagun, Dist.
                         Aayakar Bhawan, G.S.Road,        Papumpare, Arunachal Pradesh-791123.
                         Guwahati-781005. Rep. by         PAN:AAACU7342Q Rep.by None
                         Shri. Sandeep Sengupta, JCIT
28.   73/Gau/2017        DCIT, Circle-3, Guwahati,        Shri Ratan Sharma, 6th Floor, Fatasil
      AY.2012-13         Room No.714, 7th Floor,          Ambari, Guwahati-9 PAN:AOMPS7321A
                         Aayakar Bhawan, G.S.Road,        Rep. by Shri Ramesh Goenka,
                         Guwahati-781005. Rep.by          Sr.Advocate & Shri Amit Goenka,
                         Shri. Sandeep Sengupta, JCIT     Advocate
29.   71/Gau/2016        ACIT, Circle- Shillong           Shri Radheshyam Agarwala, Opp.
      AY 2008-09         Aayakar Bhawan, Shillong.        Shillong Electric Crematorium,
                         Rep. by Shri. Sandeep            Barapathar, Shillong.
                         Sengupta, JCIT                   PAN:ADAPA0697C Rep. by Shri
                                                          Subham Agarwal, FCA
30.   10/Gau/2018        ACIT, Circle-1, C.R.Building,    M/s Dr.N.Sahewalla & Company Pvt.
      AY. 2008-09        Dibrugarh-786003. Rep. by        Ltd., Bordoloi Avenue, AMC Road,
                         Shri. Sandeep Sengupta, JCIT     Dibrugarh-786005 PAN :AAACD7586P
                                                          Rep. by Shri Sanjay Mody, FCA
31.   166/Gau/2017       ACIT, Circle-1, C.R.Building,    Shri Koshal Kumar Karwa, C/o Saligram
      AY 2012-13         Dibrugarh-786003 Rep.by Shri.    Bridhichand & Co., Kartickpara,
                         Sandeep Sengupta, JCIT           Dibrugarh PAN : ADVPK2163J Rep.by
                                                          Smt. Parnashree Banarjee
32-   41-44 &            DCIT, Circle-, Dimapur,          M/s Udipta Energy & Equipment Pvt.
36.   46/Gau/2017        Nagaland, Rep.by Shri.           Ltd., C/o Phukan Nagar, Sivasagar,
      AY 2009-10,        Sandeep Sengupta, JCIT           Assam-785640. PAN:AAACU 5559K
      2010-11,2011-12,                                    Rep. by Shri Uttam Kumar Borthakur,
      2012-13& 2014-15                                    Advocate
37.   125/Gauh/2018      DCIT, Circle-Agartala,           Oscar Motors Pvt. Ltd. Chinaihoni, Natun
      AY. 2014-15        Aayakar Bhawan, Mantri Bari      Nagar, Agartala, Tripura
                         Road, Netaji Chowmuhani,         PAN:AABCO4539L Rep. by Shri Sanjay
                         Agartala, West Tripura. Rep.by   Mody, FCA
3
                                                        4

                         Shri Sandeep Sengupta, JCIT
38.   C.O.No.18/Gau/20   Oscar Motors Pvt. Ltd.            DCIT, Circle-Agartala, Aayakar Bhawan,
      18 (A/o            Chinaihoni, Natun Nagar,          Mantrei Bari Road, Netaji Chowmuhani,
      ITA.125/G/2018)    Agartala, Tripura                 Agartala, West Tripura. Rep.by Shri
                         PAN:AABCO4539L Rep. by            Sandeep Sengupta, JCIT
                         Shri Sanjay Mody, FCA
39.   99/Gau/2012        DCIT, Circle-Tinsukia,            M/s Longtong Tea Company, 8th Mile,
      AY.2009-10         Aayakar Bhawan, Bordoloi          Parbatipur, P.O., Jagun, Margherita, Dist.
                         Nagar, Tinsukia-786125.           Tinsukia, Assam PAN: AACFL9743R
                         Rep. by Shri Sandeep              Rep. by Shri S.C.Varma, FCA
                         Sengupta, JCIT
40.   158/Gau/2017       ACIT, Circle-1, C.R.Building,     Shri Binod Saharia, Chotagola, A.T.Road,
      A.Y.2013-14        Dibrugarh-786 003. Rep.by         Dibrugarh-786001. PAN:AHSPS7411A
                         Shri Sandeep Sengupta, JCIT       Rep. by None

41.   160/Gau/2017       ITO, Ward-5, Imphal, O/o the      Shri Subrata Dev, NH-53, New
      AY 2014-15         Joint Commissioner of Income      Keithelmani, Namching Mahakabui,
                         Tax Range-Imphal, Central Jail    Imphal, West, Manipir-795113. Rep. by
                         Road, Old Lambulane, Imphal-      Shri Somnath Ghosh, Advocate
                         795001. Rep.by Shri Sandeep
                         Sengupta, JCIT
42.   127/Gau/2017       ACIT, Circle-Jorhat, A.T.Road,    M/s Marangi Private Limited, C/o
      AY 2014-15         Tarjaan, Jorhat-785001, Assam.    Marangi Tea Estate, Letekujan, Golaghat,
                         Rep. by Shri Sandeep              Assam-785613. PAN:AACCM 3316Q
                         Sengupta, JCIT                    Rep. by None
43.   102/Gau/2017       ACIT, Circle-Jorhat, A.T.Road,    M/s Mahakali Tea Company (P)Ltd.,
      AY. 2013-14        Tarajan, Jorhat-785001, Assam.    Jonaki Nagar Tiniali, Golaghat, Assam-
                         Rep. by Shri Sandeep              785621. PAN:AAECM2584N Rep. by
                         Sengupta, JCIT                    Shri Sanjay Mody, FCA
44.   202/Gau/2017       ACIT, Circle-1, C.R.Building,     Smt. Sarika Newatia, Newatia Bhawan,
      AY. 2013-14        Dibrugarh-786003 Rep. by Shri     Jyoti Nagar, Dibrugarj, Assam,
                         Sandeep Sengupta, JCIT            PAN:ABDPN4284F Rep.by
                                                           Smt.Parnashree Banarjee, Advocate
45.   159/Gau/2017       ACIT Circle-1, C.R.Building,      M/s Continental Milkose India Ltd., C/o
      AY.2014-15         Dibrugarh-786003 Rep. by Shri     A.K.Verma, Mahalaya Road, Dibrugarh,
                         Sandeep Sengupta, JCIT            786001 PAN:AABCC2300B Rep. by
                                                           Smt. Parnashree Banarjee, Advocate
46.   67/Gau/2017        ACIT, Circle-Jorhat, A.T.Road,    Smt. Saraswati Devi Malpani, C/o
      AY 2013-14         Tarajan, Jorhat-785001, Assam     Medicure Centre, Rajamaidan Road,
                         Rep. by Shri Sandeep              Jorhat, Assam-785001
                         Sengupta, JCIT                    PAN:ADGPM0094B Rep. by None
47.   C.O.01/Gau/2017    Smt. Saraswati Devi Malpani,      ACIT, Circle-Jorhat, A.T.Road, Tarajan,
      (A/o               C/o Medicure Centre,              Jorhat-785001, Assam Rep. by Shri
      ITA.67/Gau/2017)   Rajamaidan Road, Jorhat,          Sandeep Sengupta, JCIT
      AY. 2013-14        Assam-785001
                         PAN:ADGPM0094B Rep. by
                         None
48.   157/Gau/2017       ACIT, Circle-1, C.R.Building,     Shri Sanjay Kumar Jain, C/o Yash
      AY 2014-15         Dibrugarh-786 003. Rep. by        Enterprise Marwaripatty, Dibrugarh-
                         Shri Sandeep Sengupta, JCIT       786001. PAN:ABYPJ9639F Rep. by
                                                           None
49.   177/Gau/2013       ACIT, Circle-2, Aayakar           M/s Candida Enterprise, Kaliram Medhi
      AY 2005-06         Bhawan, 5th Floor, Christan       Road, Ranibari, Guwahati.
                         Basti, G.S.Road, Guwahati-5       PAN:AADFC9889 N Rep. by Shri
4
                                                          5

                           Rep.by Shri Sandeep Sengupta,             D.K.Biswas, Advocate
                           JCIT

                       Date of hearing:                  16.08.2018
                       Date of pronouncement:            16.08.2018

                                        ORDER

Per Bench:

These 44 appeals of the revenue and 5 Cross Objections of the assessees arise out of the various orders of the Learned CIT(A) against the orders of assessment framed u/s 147 / 143(3) / 144 etc. of the Income Tax Act, 1961 (hereinafter referred to as the 'Act').

2. At the outset itself, the Ld. DR has brought to our attention the fact that the revenue has preferred these aforesaid appeals which have tax effect of less than Rs. 20 lacs, therefore, the revenue does not intend to press the appeals in the light of the CBDT Circular No.3/2018 dated 11.07.2018 wherein CBDT has directed as under:

"3 . Henceforth, appeals/ SLPs shall not be filed in cases where the tax effect does not exceed the monetary limits given hereunder:
Sl.
No. Appeals/SLP's in Income-tax matters Monetary Limit (in Rs)
1. Before Appellate Tribunal 20,00,000/-
2. Before High Court 50,00,000/-
3. Before Supreme Court 1,00,00,000/-

It is clarified that an appeal should not be filed merely because the tax effect in a case exceeds the monetary limits prescribed above. Filing of appeal in such cases is to be decided on merits of the case.

4. For this purpose, 'tax effect' means the difference between the tax on the total income assessed and the tax that would have been chargeable had such total income been reduced by the amount of income in respect of the issues against which appeal is intended to be filed (hereinafter referred to as 'disputed issues'). Further, 'tax effect' shall be tax including applicable surcharge and cess. However, the tax will not include any interest thereon, except where chargeability of interest itself is in dispute. In case the chargeability of interest is the issue under dispute, the amount of interest shall be the tax effect. In cases where returned loss is reduced or assessed as income, the tax effect would include notional tax on disputed additions. In case of penalty orders, the tax effect will mean quantum of penalty deleted or reduced in the order to be appealed against."

3. In para-13 of the said circular it has further been clarified that the revised monetary limits will apply retrospectively. The relevant para-13 of the Circular reads thus:

"13. This Circular will apply to SLPs/appeals/cross objections/references to be filed henceforth in SC/HCs/Tribunal and it shall also apply retrospectively to pending SLPs/appeals/cross objections/references. Pending appeals below the specified tax limits in para 3 above may be withdrawn/not pressed.
5 6

4. In the present cases, the tax effect involved in all these appeals by the revenue is less than Rs.20,00,000/-. Though these appeals had been filed by the revenue on various dates and were within the monetary limit in the form of tax effect for filing appeals before Tribunal, in view of para-13 of the Circular of CBDT, even such appeals will be governed by the new monetary limits laid down in the CBDT Circular No.3/2018 referred to above.

5. It is a settled law that the Circulars issued by CBDT are binding on the Revenue. This position was confirmed by the Apex Court in the case of Commissioner of Customs vs Indian Oil Corporation Ltd. reported in 267 ITR 272 wherein their Lordships examined the earlier decisions of the Apex Court with regard to binding nature of the Circular and laid down that when a circular issued by the Board remains in operation then the Revenue is bound by it and cannot be allowed to plead that it is not valid or that it is contrary to the terms of the statute.

5.1. In the event, the Revenue finds at a later point of time that the tax effect in the appeal is more than Rs.20 lakhs or despite low tax effect the appeal of the revenue is maintainable, the revenue is at liberty to move this Tribunal for recalling of this order.

6. In view of the above, we hold that the appeals filed by the Department, against the impugned orders of the Ld. CIT(A), are contrary to the policy decision of the Department and as such the appeals filed by the Department are dismissed in limine. Cross Objections of the assessees arising out of the appeals are supportive and hence, the same are dismissed.

7. In the result, all the 44 appeals of the Revenue as well as five Cross Objections of the assessees are dismissed.

Order pronounced in the open court on 16th August, 2018.

               Sd/-                                                              Sd/-
       (A.T.Varkey)                                                         (P.M.Jagtap)
       Judicial Member                                                      Accountant Member
                                      Dated : 16th August, 2018

RG. Sr. P.S



6
                                      7

Copy of the order forwarded to:

1.     APPELLANT

2      Respondent

3.    The CIT(A),    Guwahati
4.    CIT     Guwahati
5.    DR, Guwahati Bench, Guwahati
          /True Copy,                    By order,


                                         Sr.Private Secretary(on tour)
                                         ITAT,Guwahati Bench
                                         Guwahati




7
                                      7

Copy of the order forwarded to:

1.     APPELLANT

2      Respondent

3.    The CIT(A),    Guwahati
4.    CIT     Guwahati
5.    DR, Guwahati Bench, Guwahati
          /True Copy,                    By order,


                                         Sr.Private Secretary(on tour)
                                         ITAT,Guwahati Bench
                                         Guwahati




7