Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] Union of India - Subsection Section 75(3) in The Oil Mines Regulations, 2017 (3)A record of every permission referred to in sub-regulation (2) along with sufficient justification shall be maintained by the manager of the mine or other competent person authorised for the purpose.
