Chattisgarh High Court
M/S Chhattisgarh Minerals Ltd vs Union Of India 34 Wpc/1783/2018 Dinesh ... on 10 October, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 2095 of 2018
M/s Chhattisgarh Minerals Ltd. Versus Union of India & Ors
10/10/2018 Shri B. Gopakumar, ASG and Shri Shashank
Thakur, GA for the respective respondents pray for and
are granted 4 weeks' time to file return.
Sd/-
Judge (Prashant Kumar Mishra) Barve