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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(a) in The Fertilizer (Movement Control) Order, 1973

(a)stop and search [* * * * *] [Omitted by S.O. 696 (E), dated 28th January, 1976.] any person, boat motor or any other vehicle or any receptacle used or intended to be used for the export of fertilisers;