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[Cites 0, Cited by 0] [Section 65(4)] [Section 65] [Entire Act]

State of Goa - Subsection

Section 65(4)(a) in The Corporation of the City of Panaji (Election) Rules, 2004

(a)fix the label containing the names and symbol of the contesting candidates in the balloting unit and secure that unit with his seal and the seals of such of the contesting candidates or their election agents present as are desirous of affixing the same;