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State of Odisha - Section

Section 13 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

13.

No member of the Press, Preparation and Publication Committee or of the Working Committee or of the Scrutiny Committee (Rule 5) or of the staff connected with their work shall be entitled to submit any manuscript for approval as a text-book. But if any such member gives a written undertaking to the Secretary to the effect that he will not claim any award for his manuscript in case of its approval, such a manuscript shall be considered along with all other manuscripts submitted for competition, but the membership of such a member shall by orders of Government, remain suspended for the entire period from the date of submission of the manuscript till the final disposal of the matter.