Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 115 in Goa Co-operative Societies Rules, 2003 115. Reference of dispute. - A reference of a dispute under section 83 of the Act shall be made in writing to the Co-operative Authority in Form 'N'.
