Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Rajasthan - Subsection Section 38(2) in The Rajasthan Police Act, 2007 (2)The manner of disposal of such property shall be such as may be prescribed.Explanation: - For the purposes of this section "property" shall mean any movable property, property money or valuable security.
