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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

Union of India - Subsection

Section 4A(6) in The Cable Television Networks (Regulation) Act, 1995

(6)The cable operator shall not require any subscriber to have a receiver set of a particular type to receive signals of cable television network:Provided that the subscriber shall use a digital addressable system to be attached to his receiver set for receiving programmes transmitted on any channel.