Allahabad High Court
State Of U.P.& Others vs Lekhi Ram on 3 February, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 19 Case :- FIRST APPEAL DEFECTIVE No. - 363 of 1996 Petitioner :- State Of U.P.& Others Respondent :- Lekhi Ram Petitioner Counsel :- P.Gaur Hon'ble Sanjay Misra,J.
This is an application made by the appellant for grant of one weeks time to deposit the cost imposed by the order dated 5.12.2009. The application is disposed of by granting a weeks time to the appellant to deposit the cost failing which the application for condonation of delay shall stand rejected.
Order Date :- 3.2.2010 Pravin