Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Bihar - Subsection Section 33(5) in The Bihar and Orissa Medical Act, 1916 (5)All such Rules and Regulations shall be published in the [Official Gazette] [Substituted by the A. L. O. for the words 'Bihar and Orissa Gazette'.].
