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Telangana High Court

S.Ramesh Reddy, Chittoor Dt 2 Otrs., vs The State Of Ap., Rep Pp And Anr., on 24 July, 2018

  HON'BLE SRI JUSTICE M.SATYANARAYANA MURTHY

            CRIMINAL PETITION No.2711 OF 2016
ORDER:

When the matter came up for hearing, learned Additional Public Prosecutor represented that the subject matter of the criminal petition has become infructuous.

Recording the said submission, the criminal petition is dismissed as infructuous.

Pending miscellaneous petitions, if any, shall stand closed.

_______________________________ M.SATYANARAYANA MURTHY, J July 24, 2018 MRR