Section 8 in Mizo Marriage, Divorce and Inheritance of Property Act, 2014
8. Voidable Marriage.
- A man and a woman living together on inru or tlandun or fan or luhkhung is not a valid marriage unless regularised under this Act.Explanation. - (i) 'inru' means a man taking a woman to live with him as his wife;(ii)'tlandun' means elopement of a man and a woman;(iii)'fan' means a man leaving his house and living with a woman in the woman's house as husband and wife;(iv)'luhkhung' means a woman leaving her house and living with a man in the man's house as husband and wife;
