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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Madhya Pradesh - Subsection

Section 63(1)(viii) in The M.P. Factories Rules, 1962

(viii)Particulars of any defect affecting the safe working load found at any such thorough examination or after appealing and of the steps taken to remedy such defects..............