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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1) in U.P. State Employment Guarantee Council Rules, 2019

(1)The State Council shall meet at least two times in a year or more frequently as it may consider necessary, at such place and at such time, as may be determined upon by the Chairperson:Provided that six months shall not intervene between two consecutive meetings of the State Council;