Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113(4)] [Section 113] [Entire Act] State of Uttarakhand - Subsection Section 113(4)(b) in Uttarakhand Panchayati Raj Act, 2016 (b)The emoluments and other conditions of service of officers and other servants of the Zila Panchayat shall be such as may be prescribed