Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act] NCT Delhi - Subsection Section 97(2)(c) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998 (c)the receiving of evidence on affidavits.