Rajasthan High Court - Jaipur
Kamlesh Paliwal And Ors vs The Gov Of Raj And Ors on 20 May, 2011
Author: Prem Shanker Asopa
Bench: Prem Shanker Asopa
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH JAIPUR ORDER S.B.CIVIL WRIT PETITION NO.1723/2010 Kamlesh Paliwal and others Versus The Govt.of Rajasthan and others DATE OF ORDER --- May 20,2011 PRESENT HONBLE MR.JUSTICE PREM SHANKER ASOPA Mr.M.C.Taylor, for the petitioners Mr.Ram Kumar Sharma, for the respondents BY THE COURT
Counsel for the petitioners has filed Application No.23388 dated 10.5.2011 for withdrawal of the writ petition with permission to file fresh writ petition. Counsel for the respondents has no objection in case the aforesaid application is allowed. In view of the above, Application No.23388 dated 10.5.2011 is allowed and the writ petition is dismissed as withdrawn with liberty to file fresh writ petition, if necessary.
(Prem Shanker Asopa) J.
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