Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 26 in The M.P. Panchayat Nirvachan Niyam, 1995 26. Duty of a Polling Officer. - It shall be the duty of every Polling Officer at a polling station to assist the Presiding Officer for such station in the performance of his functions
