Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Mizoram - Subsection Section 81(3) in Mizoram Liquor (Prohibition and Control) Act, 2014 (3)The State Council and the District Committee shall meet as and when necessary. However, at least two meetings shall be held every year.
