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State of Tamilnadu - Section

Section 28 in Tamil Nadu Goldsmiths Social Security And Welfare Scheme, 2006

28. Power to remove difficulties.

- If, in the opinion of the Board, any difficulty or doubt arises as to the interpretation of any of the provisions of the Scheme or in the implementation of the Scheme, the Board shall refer the question to the Government and the decision of the Government shall be final and binding.