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[Cites 0, Cited by 0] [Section 13A] [Entire Act]

Union of India - Subsection

Section 13A(9) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1970

(9)[ Banks in which the post of "Managing Director and Chief Executive Officer" has not been operationalised, the term "Managing Director and Chief Executive Officer" shall be read as Chairman & Managing Director, till such time the post is operationalized.] [Inserted by Notification No. S.O. 348(E), dated 4.2.2015, (w.e.f. 28.11.1970).]