Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130] [Entire Act] State of Jharkhand - Subsection Section 130(xv) in Bihar Education Code, 1961 (xv)to grant leave to clerks up to a maximum of six months in accordance with the rules and to make temporary arrangement in leave vacancies;
