Bombay High Court
Shri. Sant Granth Parayan Mandir Trust ... vs Pune Peoples Cooperative Bank Ltd on 23 July, 2024
Board Sr.No.:-93
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 9100 OF 2024
In
CIVIL REVISION APPLICATION 411 OF 2011
Shri. Sant Granth Parayan Mandir Trust Through....PETITIONER
Its Manager Hanumant Shankar Awate
V/S
Pune Peoples Cooperative Bank Ltd. ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 23rd July, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 20/08/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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