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Bombay High Court

Shri. Sant Granth Parayan Mandir Trust ... vs Pune Peoples Cooperative Bank Ltd on 23 July, 2024

                                                                              Board Sr.No.:-93

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

         INTERIM APPLICATION NO. 9100 OF 2024
                           In
        CIVIL REVISION APPLICATION 411 OF 2011

 Shri. Sant Granth Parayan Mandir Trust Through....PETITIONER
 Its Manager Hanumant Shankar Awate
              V/S
 Pune Peoples Cooperative Bank Ltd.         ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 23rd July, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 20/08/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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