Himachal Pradesh High Court
State Of H.P. & Others vs . Pramod Kumar on 7 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
State of H.P. & others vs. Pramod Kumar LPA No.369 of 2012 .
07.03.2022 Present: Mr.Ashok Sharma, Advocate General, with Ms.Ritta Goswami and Mr.Vikas Rathore, Additional Advocates General, for the appellants.
Mr.A.K. Gupta, Advocate, for the respondent.
List on 10th March, 2022.
( Mohammad Rafiq )
r Chief Justice
( Jyotsna Rewal Dua )
Judge
March 7, 2022
(vt)
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