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State of Chattisgarh - Section

Section 44 in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

44. Constitution of committees.

- Where any authority of the University is given power by this Act or the Statutes to appoint Committees, such committees shall, save as otherwise provided, consist of members of the authority concerned and of such other person, if any, as the authority in each case may think fit.