Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(2) in The Rajasthan Jagir Decisions and Proceedings (Validation) Act, 1955 (2)The provisions of section 5 of the Indian Limitations Act, 1908 (central Act IX of 1908) shall apply to appeals under section 8.
