Supreme Court - Daily Orders
M/S. Kmp Expressways Ltd. vs Idbi Bank Ltd on 30 October, 2023
ITEM NO.39 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 42981/2023
(Arising out of impugned final judgment and order dated 11-07-2023
in FAO(OS)(COMM) No. 105/2022 passed by the High Court of Delhi at
New Delhi)
M/S. KMP EXPRESSWAYS LTD. Petitioner(s)
VERSUS
IDBI BANK LTD & ANR. Respondent(s)
(IA No.217885/2023-CONDONATION OF DELAY IN FILING and IA
No.217887/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 30-10-2023 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Petitioner(s) Mr. Kapil Sibal, Sr. Adv.
Mr. Shyam Divan, Sr. Adv. (N/P)
Mr. Santosh Sachin, AOR
Ms. Manali Singhal, Adv.
Mr. Deepak Khurana, Adv.
Mr. Ankur Upadhyay, Adv.
Ms. Nishtha Wadhwa, Adv.
Ms. Shreya Singhal, Adv.
Ms. Aanchal Kapoor, Adv.
Mr. Deepak Singh Rawat, Adv.
For Respondent(s)
Mr. Gopal Jain, Sr. Adv.
Mr. Raunak Dhillon, Adv.
Ms. Madhavi Khanna, Adv.
Ms. Ananya Dhar Choudhury, Adv.
Ms. Isha Malik, Adv.
Ms. Niharika Shukla, Adv.
M/s. Cyril Amarchand Mangaldas, AOR
UPON hearing the counsel the Court made the following
O R D E R
Re-list on 24.11.2023.
Signature Not Verified Digitally signed by Deepak Guglani Date: 2023.11.01 17:02:38 IST Reason:(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS ASSISTANT REGISTRAR