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Delhi High Court - Orders

Parijat Sinha vs State Of West Bengal And Ors on 29 January, 2026

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~29
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 3166/2021
                                    PARIJAT SINHA                                                                   .....Petitioner
                                                                  Through:            Appearance not given.
                                                                  versus

                                    STATE OF WEST BENGAL and ors            .....Respondents
                                                 Through: Mr. Anand Grover, Sr. Adv. with Mr.
                                                           Kunal Mimani, Mr. Parag Chaturvedi
                                                           and Mr. Abhinav Rana, Advs. for the
                                                           State of WB.

                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                                  ORDER

% 29.01.2026

1. List this matter for hearing on 23.07.2026.

2. In the meantime, the parties can place on record their short note of submissions.

PURUSHAINDRA KUMAR KAURAV, J JANUARY 29, 2026/P/AMG This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/02/2026 at 20:39:09