Delhi High Court - Orders
Parijat Sinha vs State Of West Bengal And Ors on 29 January, 2026
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3166/2021
PARIJAT SINHA .....Petitioner
Through: Appearance not given.
versus
STATE OF WEST BENGAL and ors .....Respondents
Through: Mr. Anand Grover, Sr. Adv. with Mr.
Kunal Mimani, Mr. Parag Chaturvedi
and Mr. Abhinav Rana, Advs. for the
State of WB.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 29.01.2026
1. List this matter for hearing on 23.07.2026.
2. In the meantime, the parties can place on record their short note of submissions.
PURUSHAINDRA KUMAR KAURAV, J JANUARY 29, 2026/P/AMG This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/02/2026 at 20:39:09