Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act] Union of India - Subsection Section 19(3)(a) in The Water (Prevention And Control Of Pollution) Act, 1974 (a)alter any water pollution, prevention and control area whether by way of extension or reduction; or