Section 22(1) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Act, 2017

[Cites 0, Cited by 0] [Section 22] [Entire Act]

(1)There shall be an Executive Committee of the Authority consisting of the following, namely: -

(i) Director General of the Authority	Chairperson;
(ii) an officer not below the rank of a JointSecretary nominated by the Finance Department	Member;
(iii) Director of Information Technology andCommunication Department	Member;
(iv) Director and Joint Secretary, Economics andStatistics Department	Member-Secretary.

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