Gujarat High Court
Deepak Nitrite Limited vs Union Of India & 3 on 27 December, 2016
Author: M.R. Shah
Bench: M.R. Shah, B.N. Karia
C/SCA/19806/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 19806 of 2016
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DEEPAK NITRITE LIMITED....Petitioner(s)
Versus
UNION OF INDIA & 3....Respondent(s)
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Appearance:
MR ANAND NAINAWATI, ADVOCATE for the Petitioner(s) No. 1
DS AFF.NOT FILED (N) for the Respondent(s) No. 2 - 4
MR DEVANG VYAS, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE B.N. KARIA
Date : 27/12/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) At the request made by learned advocate Mr. Anand Nainawati for the petitioner, S.O. to 11.01.2017.
(M.R. SHAH, J.) (B.N. KARIA, J.) ksdarji Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Dec 28 00:01:37 IST 2016