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Gujarat High Court

Deepak Nitrite Limited vs Union Of India & 3 on 27 December, 2016

Author: M.R. Shah

Bench: M.R. Shah, B.N. Karia

                     C/SCA/19806/2016                                              ORDER




                      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                        SPECIAL CIVIL APPLICATION NO. 19806 of 2016

         ==========================================================
                               DEEPAK NITRITE LIMITED....Petitioner(s)
                                             Versus
                                UNION OF INDIA & 3....Respondent(s)
         ==========================================================
         Appearance:
         MR ANAND NAINAWATI, ADVOCATE for the Petitioner(s) No. 1
         DS AFF.NOT FILED (N) for the Respondent(s) No. 2 - 4
         MR DEVANG VYAS, ADVOCATE for the Respondent(s) No. 1
         ==========================================================

           CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
                  and
                  HONOURABLE MR.JUSTICE B.N. KARIA

                                          Date : 27/12/2016


                                           ORAL ORDER

(PER : HONOURABLE MR.JUSTICE M.R. SHAH) At the request made by learned advocate Mr. Anand Nainawati for the petitioner, S.O. to 11.01.2017.

(M.R. SHAH, J.) (B.N. KARIA, J.) ksdarji Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Dec 28 00:01:37 IST 2016