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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2)(iv) in The Iron Ore Mines, Manganese Ore Mines And Chrome Ore Mines Labour Welfare Fund Rules, 1978

(iv)the common main maternity centre shall maintain an ambulance van for taking serious cases from the branch maternity centres to the common maternity centre.