Gauhati High Court
Page No.# 1/4 vs The State Of Assam And Anr on 15 September, 2021
Author: Rumi Kumari Phukan
Bench: Rumi Kumari Phukan
Page No.# 1/4
GAHC010084742020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.Pet./464/2020
KANHAIYA LAL BOTHRA AND 7 ORS.
S/O BHANWAR LAL BOTHRA, R/O H. NO. 8, 3RD FLOOR, BYE LANE 1, JP
AGGARWAL PATH, SLUICE GATE, GUWAHATI-9, MANAGER,
CONTINENTAL TRANSPORT AGENCY, PRESENTLY RENAMED AND
CONVERTED AS CTA LOGISTIC LIMITED, AT ROAD, BHARALUMUKH,
GUWAHATI
2: MUKUL GOSWAMI
S/O LATE JAL LAL GOSWAMI
R/O BLOCK 3B
IMPERIAL BLUE
VIDYA MANDIR PATH
BHETAPARA
GUWAHATI-28
JR. EXECUTIVE (ACCOUNTS)
GCMMF
PRESENTLY- EXECUTIVE (ACCOUNTS)
GCMMF
FIRST FLOOR
HOUSEFED OFFICE COMPLEX
RUKMINIGAON
GUWAHATI-22
3: PRATEEK KUMAR
S/O DR. PRAMOD KUMAR
R/O DUDHMANSAGAR DAIRY
PLOT NO. 26 D
SECTOR 3
IMT MANESAR
HARYANA
PIN-122050
ASSISTANT MANAGER (QA)
GCMMF
ANAND
Page No.# 2/4
PRESENTLY- HEAD
DUDHMANSAGAR DAIRY
MANESAR
HARYANA
4: MAULIK M JOSHI
(WRONGLY MENTIONED AS MALLIK JOSHI @ JOSHI)
S/O SRI MAHENDRA BHAI JOSHI
R/O 23 DHARMAJIVAN FLAT
NEAR KHOKHARA PS
MANINAGAR EAST
AHMEDABAD
PIN-380008
EXECUTIVE (QA)
GCMMF
ANAND
PRESENTLY- MANAGER (QA)
GCMMF
ANAND
5: KAMAKHYA PRASAD CHALIHA
S/O CHANDRA PRASAD CHALIHA
R/O CLASSIC ENCLAVE
MANIRAM DEWAN ROAD
NEW GUWAHATI-781020
MANAGER (SALES)
GCMMF
GUWAHATI
PRESENTLY-RETIRED
6: MANORANJAN PANI
S/O JALADHAN PANI
R/O KAIRA CAN QUARTERS
NEAR HERO HONDA SHOWROOM
NEAR GANESH CHIKDARA
CHOWKDI OVER BRIDGE
ANAND
PIN-388001
ZONAL IN-CHARGE
GCMMF
GUWAHATI
PRESENT ADD- SR. GM
GCMMF LTD.
AMUL DAIRY ROAD
ANAND
PIN-388001
7: APURBA MISRA
Page No.# 3/4
S/O LATE RADHESHYAM MISRA
R/O PROTECH PARK
HENGRABARI ROAD
GUWAHATI
PIN-781036
DEPOT IN-CHARGE
GCMMF
GUWAHATI
PRESENTLY-ZONAL IN CHARGE
GCMMF
GUWAHATI
8: PU NYADO SINGH
R/O C/O CTA LOGISTIC LIMITED
AT ROAD
BHARALUMUKH
GUWAHATI-781020
GODOWN IN CHARGE
CONTINENTAL TRANSPORT AGENCY
PRESENTLY-MANAGER
CTA LOGISTIC LIMITE
VERSUS
THE STATE OF ASSAM AND ANR.
REPRESENTED BY THE PUBLIC PROSECUTOR, ASSAM
2:HITESH DEBA SARMAH
EXECUTIVE MAGISTRATE
DCs COURT
KAMRUP (M)
GUWAHAT
Advocate for the Petitioner : MR S S SHARMA
Advocate for the Respondent : PP, ASSAM
BEFORE
HON'BLE MRS. JUSTICE RUMI KUMARI PHUKAN
:: O R D E R ::
15-09-2021 Heard the learned counsel for the petitioners and also the learned counsel for Page No.# 4/4 the State.
The petitioners have submitted an additional affidavit, that the notice upon the respondent No.2 has been served by way of dasti, but none has appeared on behalf of respondent No.2.
Let extra copy be furnished to the learned Additional Public Prosecutor representing the said respondent No.1, for proper appreciation of the matter. Let the LCR of CR Case No. 1179/2004 as well as Crl. Appeal No.43/2011 be called for from the court below and the scanned copy of GR Case No. 1811/2004 be also called for along with the scanned copy of case diary. Let the matter be listed after receipt of the LCR after Puja vacation. Interim order passed earlier shall continue till the next date.
JUDGE Comparing Assistant