Bombay High Court
Biva Binimoy Chakma @ Beeva Binimoy ... vs N.R.Dhoot, Huf And Anr on 18 March, 2019
Author: Mridula Bhatkar
Bench: Mridula Bhatkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION IN REVISION NO. 115 OF 2019
In
CR. REVISION APPLN. 481 OF 2016
Biva Binimoy Chakma @ Beeva Binimoy ....Applicant
Chakma
V/S
N.r.dhoot, Huf And Anr ....Respondent
Ms.Chaula Solanki a/w.H.H.Nagi for Nagi and Associates For Applicant Veera Shinde APP for State/Respondent CORAM : MRS. MRIDULA BHATKAR, J DATE : 18th March, 2019 P.C. :
Not on board. Taken on production board, by way of praecipe. Stand over to 19/03/2019 on production board at 3.00 p.m. ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 18/03/2019 ::: Downloaded on - 19/03/2019 04:24:37 :::