Delhi High Court - Orders
Hpcl-Mittal Pipelines Ltd vs Coastal Marine Construction And ... on 18 November, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 90/2025 & CM APPL. 28535/2025
HPCL-MITTAL PIPELINES LTD .....Appellant
Through: Mr. Kartik Iyyer, Adv.
versus
COASTAL MARINE CONSTRUCTION AND ENGINEERING
.....Respondent
Through: Mr Aditya Verma, Mr K Rigved Prasad
& Ms Parkhi Rai, Advs.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE SHAIL JAIN
ORDER
% 18.11.2025
1. This hearing has been done through hybrid mode.
2. Ld. Counsel for the parties submit that the matter is pending in mediation and thus, they pray for adjournment.
3. Let the mediation proceedings be concluded by the next date of hearing.
4. List on 23rd March, 2026.
PRATHIBA M. SINGH, J.
SHAIL JAIN, J.
NOVEMBER 18, 2025 Rahul/ss This is a digitally signed order.
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