Bombay High Court
Wind World (India) Limited vs Enercon Gmbh And 3 Ors on 4 June, 2019
Author: N.M. Jamdar
Bench: N.M. Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL LODGING NO. 47 OF 2019
In
COMMERCIAL ARBITRATION PETITION 196 OF 2016
Yogesh Mehra ....Petitioner
V/S
Enercon Gmbh And 3 Ors ....Respondent
WITH NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS LODGING NO. 84 OF 2019 In COMMERCIAL APPEAL LODGING NO . 49 OF 2019 Ajay Mehra ....Petitioner V/S Ebercon Gmbh And 3 Ors ....Respondent WITH COMMERCIAL APPEAL LODGING NO. 49 OF 2019 In COMMERCIAL ARBITRATION PETITION 205 OF 2016 Ajay Mehra ....Petitioner V/S Ebercon Gmbh And 3 Ors ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS LODGING NO. 83 OF 2019 In COMMERCIAL APPEAL LODGING NO . 47 OF 2019 Page 1/3 ::: Uploaded on - 04/06/2019 ::: Downloaded on - 14/07/2019 06:54:48 ::: Yogesh Mehra ....Petitioner V/S Enercon Gmbh And 3 Ors ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS LODGING NO. 290 OF 2019 In COMMERCIAL APPEAL LODGING NO . 124 OF 2019 Wind World (india) Limited ....Petitioner V/S Enercon Gmbh And 3 Ors ....Respondent WITH COMMERCIAL APPEAL LODGING NO. 124 OF 2019 In COMMERCIAL ARBITRATION PETITION 16 OF 2017 Wind World (india) Limited ....Petitioner V/S Enercon Gmbh And 3 Ors ....Respondent Dr.Birendra Saraf a/w Mr.Ranjeev Carvalho, Mr. Sachin Chandrana, Mr.Rohit Lalwani and Mr.S.J.Kakadia i/b Manilal Kher Amabalal & Co., for the Appellant in COMAPL No. 47 / 2019 and Applicant in NMCAL No.83 of 2019.
Mr.Shyam Mehta, Senior Advocate i/b Bimal Rajasekhar, for the Appellant in COMAPL No. 49 / 2019 and Applicant in NMCAL No.84 of 2019.
Mr. Zal Andhyarujina a/w Mr.Karan Bhide, Mr.Kartikeya Desai, Mr.Asadali Mazgaonwala and Ms.Devashree Maniar i/b Kartikeya & Associates, for Appellant in COMAPL/124/2019 Page 2/3 ::: Uploaded on - 04/06/2019 ::: Downloaded on - 14/07/2019 06:54:48 ::: and for Respondent No.3 in COMAPL/47/2019 & COMAPL/49/2019 and Applicant in NMCAL/290/2019 Mr.Aspi Chinoy, Senior Advocate a/w Mr.Karl Tamboly, Mr. Jehangir Jeejeebhoy, Mr.Vivek Vashi, Mrs.Kanika Sharma Goenka, Ms.Shaheda Madrawala, Ms.Swati Khinvasara and Mr.Cyrus Jal i/b Vashi and Vashi, for Respondent Nos.1 and 2 in COMAPL No. 47 / 2019.
Mr.Janak Dwarkadas, Senior Advocate with Mr. S.U. Kamdar, Sr. Adv. a/w Mr.Sarosh Bharucha, Mr. Jehangir Jeejeebhoy, Mr.Vivek Vashi, Mrs.Kanika Sharma Goenka, Ms.Shaheda Madrawala, Ms.Swati Khinvasara and Mr.Cyrus Jal i/b Vashi and Vashi, for Respondent Nos.1 and 2 in COMAPL No. 49 / 2019.
Mr.Janak Dwarkadas, Senior Advocate a/w Mr. Jehangir Jeejeebhoy, Mr.Vivek Vashi, Mrs.Kanika Sharma Goenka, Ms.Shaheda Madrawala, Ms.Swati Khinvasara and Mr.Cyrus Jal i/b Vashi and Vashi, for Respondent Nos.1 and 2 in COMAPL No. 49 / 2019.
CORAM : THE CHIEF JUSTICE &
N.M. JAMDAR, JJ
DATE : 4th June, 2019
P.C. :
Part Heard. Stand over to 06/06/2019 at 1.00 p.m. for further hearing.
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