Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(8) in The First Statutes of Indian Institute of Technology Goa, 2017

(8)A copy of the minutes of every meeting of the Committee shall be sent to the Board.