Section 17(1) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018
(1)The order passed by the Forum shall set out -a. issue-wise decision;b. reasons for passing the order;c. directions, if any, to the Distribution Licensee or consumer or any other order, deemed appropriate in the facts and circumstances of the case; andd. directions to pay such amount as compensation as specified by the Commission in the SOP Regulations.
