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[Cites 0, Cited by 0] [Section 272(1)] [Section 272] [Entire Act]

State of Rajasthan - Subsection

Section 272(1)(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)the special medical service referred to in clauses (a) collaborates with the labour department or any other concerned department or service of the State Government matters of treatment, job placement, accident prevention and welfare of such building workers;