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[Cites 0, Cited by 0] [Section 62A(5)] [Section 62A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 62A(5)(b) in The U.P. Factories Rules, 1950

(b)The safe level of dilution referred to in clause (a) shall be so as to achieve a concentration of the concerned flammable substance in air of not more than 25 per cent of its lower explosive limit :