Section 53A(1)(c) in The Chhattisgarh Co-Operative Societies Act, 1960

[Cites 0, Cited by 0] [Section 53A(1)] [Section 53A] [Entire Act]

(c)from the date of order of the Registrar appointing him/them to manage the affairs of the society in case of (iii) above, and

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