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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(1) in Chhattisgarh Public Distribution System (Control) Order, 2004

(1)State Government shall formulate suitable guidelines for the purpose of identification of families living below the poverty line (BPL) including the Antyodaya families. Till the preparation of new list in forthcoming years, the present list shall be valid.