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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(2) in Jharkhand Lokayukta Act, 2001

(2)On ceasing to hold office, the Lokayukta shall be ineligible from further employment (whether as the Lokayukta or in any other capacity) under the State Government or for any employment under an office in any such local authority Corporation, Government Company or Society as is referred to in sub-clause (iii) of clause (i) of section 2.