Bombay High Court
Smt. Varsha Pandurang Tambade And Anr vs The State Of Maharashtra Thr The ... on 26 April, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-48
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION STAMP NO. 10079 OF 2023
Sheetal Neharkar And Anr ....PETITIONER
V/S
The State Of Maharashtra Thr The Secretary ....RESPONDENT
And Ors WITH WRIT PETITION STAMP NO. 9833 OF 2023 Smt. Prachi Ramesh Sonkusre ....PETITIONER V/S The State Of Maharashtra Thru The Secretary,....RESPONDENT School Edu. Dept. And Ors WITH WRIT PETITION STAMP NO. 10424 OF 2023 Surekha W/d Vinod Jadhav ....PETITIONER V/S The State Of Maharashtra Thr The Secrtry ....RESPONDENT School Education Dept. And Ors WITH WRIT PETITION NO. 12006 OF 2022 Sandeep Ragho Deore And Anr ....PETITIONER V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT School Education Dept And Ors Page 1/3 ::: Uploaded on - 28/04/2023 ::: Downloaded on - 29/04/2023 06:19:01 ::: WITH WRIT PETITION NO. 5125 OF 2023 Sahyadri Shikshan Prasarak Mandal Thr Its ....PETITIONER President And Ors V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT And Ors WITH WRIT PETITION STAMP NO. 1924 OF 2023 Shreya Jaykumar Mane And Anr ....PETITIONER V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT School Education Dept. And Ors WITH WRIT PETITION STAMP NO. 9908 OF 2023 Avinash Dharma Rathod ....PETITIONER V/S The State Of Maharshtra Thr The Secrtary ....RESPONDENT School Education Dept. And Ors WITH WRIT PETITION NO. 12005 OF 2022 Kailas Anna Mate And Anr ....PETITIONER V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT School Education Dept And Ors WITH WRIT PETITION NO. 12008 OF 2022 Page 2/3 ::: Uploaded on - 28/04/2023 ::: Downloaded on - 29/04/2023 06:19:01 ::: Smt. Varsha Pandurang Tambade And Anr ....PETITIONER V/S The State Of Maharashtra Thr The Secretary ....RESPONDENT School Education Dept And Ors CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 26th April, 2023 P.C. :
Due to paucity of time, stand over to 13/06/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 28/04/2023 ::: Downloaded on - 29/04/2023 06:19:01 :::