Bombay High Court
Dkt India vs State Of Maharashtra Thr The Ministry Of ... on 29 March, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-12
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2419 OF 2023
Dkt India ....PETITIONER
V/S
State Of Maharashtra Thr The Ministry Of Food
....RESPONDENT
And Drug And Anr Counsel Mr. Rashmin Khandekar a/w Counsel Mr. Dhruva Gandhi, Deepak Deshmuk, Vivek Dwivedi i/b NAIK NAIK AND COMPANY for Petitioner Mrs. P.J.Gavhane, AGP for State Respondent CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 29th March, 2023 P.C. :
S. O. to 30/03/2023 ( for passing orders).
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