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[Cites 0, Cited by 0] [Section 204(1)] [Section 204] [Entire Act]

State of Tamilnadu - Subsection

Section 204(1)(c) in The Coimbatore City Municipal Corporation Act, 1981

(c)if the owner or occupier neglects to comply with any lawful order or requisition regarding water-supply issued by the Commissioner within the period specified therein;